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[Cites 0, Cited by 0] [Section 41(14)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(14)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)[ The list referred to in clause (a) shall contain the names of contesting candidates in alphabetical order in Hindi alongwith their addresses as given in nomination papers;]