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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(iii) in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

(iii)the apportionment of the said compensation among all other persons known or believed to be interested in the land of whom or of whose claims he has information.