Section 42(1) in Real Estate (Regulation And Development) Act, 2016
(1)The functions of the Central Advisory Council shall be to advise and recommend the Central Government,--(a)on all matters concerning the implementation of this Act;(b)on major questions of policy;(c)towards protection of consumer interest;(d)to foster the growth and development of the real estate sector;(e)on any other matter as may be assigned to it by the Central Government.
