Supreme Court - Daily Orders
Yogesh Narayanrao Deshmukh vs Directorate Of Enforcement on 22 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
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ITEM NO.48 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4840/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in WPL No. 6527/2022 passed by the High Court Of Judicature At
Bombay)
YOGESH NARAYANRAO DESHMUKH & ANR. Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT Respondent(s)
(IA No.39165/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT[List this matter at the end of the Board] )
Date : 22-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Rajiv Charan, Sr. Adv.
Mr. Yugandhara P. Jha, Adv.
Mr. Kunal Verma, AOR
Mr. Vipul Agrawal, Adv.
Mr. Sooraj Sharma, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Sanjay Thakur, Adv.
Mr. Arjun Kant, Adv.
Mr. Shaurya Dhoundiyal, Adv.
Ms. Savyasachi Rawat, Adv.
Mr. Aniruddha Das, Adv.
Ms. Megha Gupta, Adv.
Mr. Rishab Khare, Adv.
Mr. Sai Anukaran, Adv.
Mr. Waheb Hussaini, Adv.
Mr. Ashwin Kumar Nair, Adv.
Mr. Deepak Sharma, Adv.
Mr. Siddharth Acharya, Adv.
Mr. M.P. Sharma, Adv.
Signature Not Verified
Mr. Simarjeet Singh Satia, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.04.23
Ms. Megha Sharma, Adv.
13:28:26 IST
Reason: Ms. Mithu Jain, AOR
Mr. Gurpreet Singh Parwanda, Adv.
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Surya Prakash V. Raju, Adv.
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Mr. Kanu Agrawal, Adv.
Mr. Amit Mahajan, Adv.
Mr. Mayank Pandey, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Amit Desai, Sr. Adv.
Mr. Siddharth Aggarwal, Sr. Adv.
Mrs. P. Shroff, Adv.
Mr. M. Nair, Adv.
Mr. Neelabh Shresh, Adv.
Mr. S. S. Shroff, AOR
Mr. Amit Desai, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Varun Khanna, Adv.
mr. Lakshya Khanna, Adv.
M/S. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Tushar Mehta, learned Solicitor General, list this matter on 04.05.2022.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)