Section 2(10)(ff) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(ff) in The U.P. Co-operative Societies Rules, 1968

(ff)"Wholesale Consumers Stores" means a central society, the primary object whereof is to obtain and sell such goods as are generally required for use by its members or by the members of the societies affiliated to such society.

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State of Uttar Pradesh - Subsection

Section 2(10)(ff) in The U.P. Co-operative Societies Rules, 1968