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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(f) in Bombay Police Act, 1951

(f)assigning duties to Police Officers of all ranks and grades, and prescribing -
(i)the manner in which, and
(ii)the conditions subject to which, they shall exercise and perform their respective powers and duties;