Section 9(33) in The Rajasthan Laws (Extension) Act, 1957
(33)The Rajasthan Sales of Motor Spirit Taxation Act, 1954(Rajasthan Act 6 of 1954)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit Sub-section (2).
