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State of Uttar Pradesh - Section

Section 20 in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

20. Academic Council.

- The Academic Council shall be the academic body of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and shall, subject to the provision of this Act and the regulations, have power of control and general regulation of, and be responsible for, the maintenance of standards of instructions, education and examination of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by this Act or the regulations. It shall have the right to advise the Executive Council on all academic matters.