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State of Madhya Pradesh - Section

Section 15 in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

15. Repeal.

- The Madhya Pradesh Panchayats (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1991 are hereby repealed.