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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(13) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(13)The complete process shall be video graphed and kept in safe custody for at least three years.Chapter-VII Grant of Short Term Permit or Disposal Permit