Section 2(c) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004
(c)"Complainant" shall include-(i)A consumer as defined under Clause (15) of Section 2 of the Act;(ii)An applicant for new connections;(iii)Any registered consumer society; and(iv)Any unregistered association of consumers, where the consumers have similar interest;
