Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 112] [Entire Act] Union of India - Subsection Section 112(a) in The Army Act, 1950 (a)an officer empowered in this behalf by an order of the Central Government or of the Chief of the Army Staff;