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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions

(b)The Assistant Commissioner, Devasthan will inspect the temples and other religious and charitable institutions within his jurisdiction which are in respect of an annual grant of Rs. 5,000/- and above at least twice a year and will satisfy himself that proper arrangements of Sewa Puja etc. exist therein. He will send a copy of his inspection note to the Commissioner Devasthan Department.