Delhi High Court - Orders
Kiran Bala & Ors vs Hotel Corporation Of India Limited & Anr on 25 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~175
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7594/2014
KIRAN BALA & ORS ..... Petitioners
Through: Ms. L. Gangmei, Adv.
versus
HOTEL CORPORATION OF INDIA LIMITED
& ANR ..... Respondents
Through: Mr. A.P. Singh and Mr. Rishabh Dua,
Advs. with Mr. J.Raja Kumar, Vice
President of HCI.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.04.2022
1. Mr. J. Raja Kumar, Vice-President of Hotel Corporation of India is present in Court.
2. Re-notify on September 26, 2022.
3. The presence of the Vice-President of the Hotel Corporation of India is exempted for the next date of hearing.
V. KAMESWAR RAO, J APRIL 25, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:27.04.2022 17:55:58