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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(k) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022

(k)after the words “energy in the buildings”, the words “and implement the same through building bye-laws of the State” shall be substituted;
(ii)in clause (4), for the words “energy conservation building codes”, the