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State of Tamilnadu - Section

Section 9 in Tamil Nadu Lifts Rules, 1997

9. Precautions to be adopted by the owner of the Lift.

- No electrical installation work, except such as replacement of lamps, fans, fuses, switches and fittings as in no way alters its capacity or character, shall be. carried out on behalf of the owner of Lift except by an licensed electrical contractor.