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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

State of Rajasthan - Subsection

Section 121(4)(b) in Rajasthan Panchayati Raj Act, 1994

(b)members of the House of the People or of the Rajasthan Legislative Assembly who represent a constituency comprising the whole or part of the district;