Supreme Court - Daily Orders
Indian Overseas Bank vs M/S Jason Deckor P Ltd on 7 January, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.16 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 33570/2018
(Arising out of impugned final judgment and order dated
05-09-2018 in SCA No. 11710/2018 passed by the High Court Of
Gujarat At Ahmedabad)
INDIAN OVERSEAS BANK Petitioner(s)
VERSUS
M/S JASON DECKOR P LTD & ORS. Respondent(s)
(WITH PRAYER FOR INTERIM RELIEF)
Date :07-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Mayuri Raghuvanshi, AOR
Mr. Vyom Raghuvanshi, Adv.
Mr. Shikhar Kackar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ]
A.R.-cum-P.S. Asstt. Registrar
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.01.07
16:34:01 IST
Reason: