Calcutta High Court
C.I.T Central-Iii vs Xylon Loquitor Distillers & Vinter Ltd on 5 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income-tax) Original Side Present :
The Hon'ble Justice Girish Chandra Gupta And The Hon'ble Justice Sudip Ahluwalia June 5, 2014 ITA 524 of 2004 C.I.T Central-III Vs. Xylon Loquitor Distillers & Vinter Ltd.
The Court :- No one appeared for either of the parties.
The appeal, it appears, was admitted on 28th February, 2005. There is, however, nothing to show whether notice of appeal has been served. The department is directed to furnish a report together with requisite evidence.
Matter to appear on 24th June, 2014.
(Girish Chandra Gupta, J.) (Sudip Ahluwalia, J.) ANC.