Section 70 in Karnataka Janapada Vishwavidyalaya Act, 2011
70. Appointment of first Vice-Chancellor.
- Notwithstanding anything contained in section 13 within six months from the date on which this Act comes into force, the first Vice-Chancellor shall be appointed by the Government for a period not exceeding four years and on such other conditions as it thinks fit:Provided that the person appointed as first Vice-Chancellor shall retire from office, if during the term of his office, he completes the age of sixty-seven years.
