Section 67Q(1)(c) in The Punjab Factory Rules, 1952

[Cites 0, Cited by 0] [Section 67Q(1)] [Section 67Q] [Entire Act]

State of Punjab - Subsection

Section 67Q(1)(c) in The Punjab Factory Rules, 1952

(c)For factories employing above two hundred workers -

(i)one full-time Factory Medical Officer for factories employing up to five hundred workers and one more medical officer for every additional one thousand workers or Part thereof;

(ii)an Occupational Health Centre having at least two rooms each with a minimum floor area of fifteen square metres with floor and walls made of smooth and impervious surface and adequate illuminations and ventilation as well as equipment as per the Schedule annexed to this rule;

(iii)there shall be one nurse, one dresser-cum-compounder and one sweeper-cum-ward boy throughout the working period; and

(iv)the Occupational Health Centre shall be suitably equipped to manage medical emergencies.

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State of Punjab - Subsection

Section 67Q(1)(c) in The Punjab Factory Rules, 1952