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Allahabad High Court

Hari Shankar Yadav And 2 Others vs State Of U.P. And 3 Others on 27 February, 2024

Author: Saurabh Shyam Shamshery

Bench: Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:34292
 
Court No. - 36
 

 
Case :- WRIT - A No. - 23569 of 2016
 

 
Petitioner :- Hari Shankar Yadav And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Saurabh Shyam Shamshery,J.
 

This writ petiton is disposed of.

For order see order of date passed in Bashishth Yadav And Another Vs. State of U.P. and 3 Others 2024:AHC:34292.

Order Date :- 27.2.2024 Saurabh