Allahabad High Court
Hari Shankar Yadav And 2 Others vs State Of U.P. And 3 Others on 27 February, 2024
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:34292 Court No. - 36 Case :- WRIT - A No. - 23569 of 2016 Petitioner :- Hari Shankar Yadav And 2 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi Hon'ble Saurabh Shyam Shamshery,J.
This writ petiton is disposed of.
For order see order of date passed in Bashishth Yadav And Another Vs. State of U.P. and 3 Others 2024:AHC:34292.
Order Date :- 27.2.2024 Saurabh