Delhi High Court - Orders
Girish Kumar vs Union Of India & Ors on 28 April, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1934/2018
GIRISH KUMAR ..... Petitioner
Through: Ms. Saahila Lamba, Advocate
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Ashok Singh, Mr. Upendra
Nagar, Advocates for UOI
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 28.04.2022
1. It is already 4.45 p.m.
2. Re-notify on 17.11.2022.
SURESH KUMAR KAIT, J SUDHIR KUMAR JAIN, J APRIL 28, 2022 rd Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:30.04.2022 17:16:00