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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(7) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(7)If complaint regarding quality of any goods, article, process, system or service covered under certificate of conformity is established, certificate of conformity may be suspended and its holder shall be required to take corrective actions.