Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Rajasthan - Subsection Section 55A(6) in Rajasthan Panchayati Raj Act, 1994 (6)The Up-Sarpanch if he is elected a member of any standing committee of which the Sarpanch is not a member shall, ex-officio chairman thereof.
