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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(20) in The Rabindra Bharati Act, 1981

(20)to establish, maintain, manage or recognize halls, hostels and other places of residence for the students, teachers, officers or non-teaching staff of the University, to withdraw such recognition, and to take over the management and maintenance of the existing halls, hostels or places of residence recognized by the University, with the consent of the authorities thereof;