Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(3) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (3)The reference in Form 'D' shall be accompanied with copies of the application and replies of the opposite party thereto.
