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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(f) in The U.P. Minor Minerals (Concession) Rules, 1963

(f)[a character certificate given by the District Officer of the District, where the applicant permanently resides] [Inserted vide Notification No.859/77-5-2001-8 (204)/95 T.C., dated 01 March 2001 and published in the Gazette dated 31-03-2001, Part I]