Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 2 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

2.

(i)These Rules shall come into force with effect from the date of their publication in the Gazette.
(ii)Nothing in these Rules shall affect the operations of the general rules for the transport of timber by rivers issued in Notification No. 672/XIV-42, dated September 30, 1915, or to exempt any person from any penalty which he may have incurred by breach of the said Rules.