Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Jammu-Kashmir - Subsection Section 60(1)(b) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (b)uses, or causes to be used, any false or unverified weight or measure in any transaction or for industrial production or for protection, or