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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(i) in Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987

(i)by any person other than a registered medical practitioner who had satisfied himself, before sudi removal by a personal examination of the body from which kidneys are to be removed, that life is extinct in such body; and