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Allahabad High Court

Central Bureau Of Investigation Thru ... vs Subhash Chandra Verma & Others on 18 February, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 1025 of 2013
 

 
Petitioner :- Central Bureau Of Investigation Thru S.P. C.B.I.
 
Respondent :- Subhash Chandra Verma & Others
 
Petitioner Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.
 

None is present for the petitioner to press this petition.

List again.

Order Date :- 18.2.2013 A.Nigam