Gujarat High Court
Mohamed Aadam Abhram Jiva(Patel) Thro' ... vs Rashid Vali Ibrahim Jiva & on 16 April, 2013
Author: Jayant Patel
Bench: Jayant Patel
MOHAMED AADAM ABHRAM JIVA(PATEL) THRO' POA YUNUS ADAM UGRADA....Petitioner(s)V/SRASHID VALI IBRAHIM JIVA C/SCA/6786/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 6786 of 2013 ================================================================ MOHAMED AADAM ABHRAM JIVA(PATEL) THRO' POA YUNUS ADAM UGRADA....Petitioner(s) Versus RASHID VALI IBRAHIM JIVA & 2....Respondent(s) ================================================================ Appearance: MR NISARG N TRIVEDI, ADVOCATE for the Petitioner(s) No. 1 MRS. HIRAL TRIVEDI, ADVOCATE for the Petitioner(s) No. 1 THE LAW OFFICE &ASSO, ADVOCATE for the Petitioner(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL and HONOURABLE MR.JUSTICE MOHINDER PAL Date : 16/04/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Mr. Nisarg N Trivedi, learned counsel for the petitioner seeks permission to withdraw this petition with a view to file appropriate suit for asserting the rights in the property and consequently the compensation.
Without entering into the merits of the matter, permission is granted. Disposed of accordingly.
(JAYANT PATEL, J.) (MOHINDER PAL, J.) pawan Page 2 of 2