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[Cites 0, Cited by 0] [Section 402(39)] [Section 402] [Entire Act]

Union of India - Subsection

Section 402(39)(b) in The Income Tax Act, 2025

(b)who is having pension income and no other income except the interest received or receivable from any account maintained by such individual in the same specified bank in which he is receiving his pension income; and