Section 26(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(2)[The Students' Welfare Officer of each University shall work under the Director of Instruction of the University] [These words were substituted for the words 'The Director shall work directly under the Vice-Chancellor' by Maharashtra 14 of 2003, Section 7(b) (w.e.f. 3.3.2003).] and shall be responsible for handling all affairs connected with the students, such as accommodation, scholarship and freeship opportunities, medical facilities extracurricular activities liaison between students and teachers, students counselling,'job opportunities, placement of graduates and their other problems.
