Delhi High Court - Orders
First Appellate Authority, Ngt vs Subhash Chandra Aggarwal on 16 March, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5140/2015 & CM APPL.9320/2015
FIRST APPELLATE AUTHORITY, NGT ..... Petitioner
Through: None.
versus
SUBHASH CHANDRA AGGARWAL ..... Respondent
Through: Ms.Padma Priya, Mr.Hemanth Pathak
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 16.03.2020
In terms of Notification No.51/RG/DHC/2020 dated
13.03.2020 issued by the High Court, the present matter stands adjourned to 19th August, 2020.
NAVIN CHAWLA, J MARCH 16, 2020 RN