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Delhi High Court - Orders

First Appellate Authority, Ngt vs Subhash Chandra Aggarwal on 16 March, 2020

Author: Navin Chawla

Bench: Navin Chawla

$~12
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5140/2015 & CM APPL.9320/2015
     FIRST APPELLATE AUTHORITY, NGT        ..... Petitioner
                      Through: None.

                       versus

     SUBHASH CHANDRA AGGARWAL                  ..... Respondent
                 Through: Ms.Padma Priya, Mr.Hemanth Pathak
                 Advs.

     CORAM:
     HON'BLE MR. JUSTICE NAVIN CHAWLA
                  ORDER
     %            16.03.2020
         In terms of Notification No.51/RG/DHC/2020           dated

13.03.2020 issued by the High Court, the present matter stands adjourned to 19th August, 2020.

NAVIN CHAWLA, J MARCH 16, 2020 RN