Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4) in Punjab Urban Planning and Development Building Rules, 2018

(4)Form Based Codes (FBC) standards of flexible and adaptive designs shall be superseding, overriding all stipulations from rule 19 to rule 25 of these rules for all types of buildings in the respective Form Based Zoning Districts (FBZDs).