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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)The Primary Consultant shall give daily rounds and do periodical assessment of the patients admitted under him/her and shall record the salient point of his/her assessment and advice in the bed-head ticket or case-sheet under sub-rule (5).