Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jammu-Kashmir - Subsection Section 75(1) in The Registration Act, 1977 (1920 A.D.) (1)If the Registrar finds that the document has been executed and that the requirements have been complied with, he shall order the document to be registered.
