Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 18 in The Bihar and Orissa Nurses Registration Act, 1935

18. Bar to suits in respect of acts done under this Act.

- No act done in the exercise of any power conferred by this Act on the [State] [Substituted by ALO] Government or the Council or the Registrar shall be questioned in any Civil Court.