Section 6(1)(iv) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

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Central Provinces And Berar - Subsection

Section 6(1)(iv) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(iv)payment of salaries, pensions, gratuities, and leave allowances to such officers and servants and contributions by them to any provident fund which may be established for the benefit of such officers and servants, and

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Central Provinces And Berar - Subsection

Section 6(1)(iv) in The Central Provinces and Berar Agricultural Produce Market Act, 1935