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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 4 in The Newspaper (Price And Page) Act, 1956

4. Prohibition of publication and sale of newspapers in contravention of order under section 3.-No newspaper shall be published or sold in the territories to which this Act extends in contravention of any of the provisions of an order made under section 3.