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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

Bombay Presidency - Subsection

Section 118(2)(xix) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(xix)the circumstances in which permission for sale, etc., of land may be granted under Section 89;