K.V.Subbarao vs Telangana Vikalangula Cooperative ... on 9 November, 2022

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Telangana High Court

K.V.Subbarao vs Telangana Vikalangula Cooperative ... on 9 November, 2022

Bench: P.Naveen Rao

            HONOURABLE SRI JUSTICE P.NAVEEN RAO
                             &
           HONOURABLE SRI JUSTICE J.SREENIVAS RAO


                  WRIT PETITION NO.42722 OF 2018

                         Date: 09.11.2022

Between:

K.V.Subba Rao, s/o. late Krishnamurthy,
Aged about 58 years, at present Helper
Technical, TVCC, Nalgonda X Road, Malakpet,
Hyderabad, r/o. 18-1/1/1, Road No.2,
Adarshnagar, Near Aryabhatta School,
Prijadiguda, Ghatkesar Mandal,
Medchal District.

                                                   ..... Petitioner
            and

Telangana Vikalangula Co-operative Corporation
(TVCC), rep.by its Joint Managing Director,
Nalgonda X Road, Malakpet, Hyderabad
and others.

                                                 .....Respondents




The Court made the following:
            HONOURABLE SRI JUSTICE P.NAVEEN RAO
                            &
          HONOURABLE SRI JUSTICE J.SREENIVAS RAO


                 WRIT PETITION NO.42722 OF 2018


ORDER:

(per Hon'ble Sri Justice P.Naveen Rao) From 07.07.2022, matter underwent four adjournments at the request of learned counsel for petitioner. On 02.11.2022, there was no representation for petitioner. To give one more opportunity, matter was directed to be listed today under the caption 'for dismissal'.

2. Today also, when the matter is called, there is no representation for petitioner.

3. Writ Petition is dismissed for non-prosecution. Pending miscellaneous applications if any shall stand closed.

_______________________ P.NAVEEN RAO, J _______________________ J.SREENIVAS RAO, J Date: 09.11.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO WRIT PETITION NO.42722 OF 2018 Date: 09.11.2022 kkm

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