Jammu & Kashmir High Court - Srinagar Bench
Haji Mohammad Maqbool Nath And Ors vs Mst. Raja And Ors on 19 September, 2022
Author: Mohan Lal
Bench: Mohan Lal
S. No. 85
Suppl. List 1
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM(M) No. 181/2022
CM No. 5121/2022
Haji Mohammad Maqbool Nath and Ors. ...Petitioner(s)
Through: Mr. Mushtaq Ahmad Dar, Adv.
Vs.
Mst. Raja and Ors. ...Respondent(s)
Through: Mr. Manzoor A. Dar, Advocate
CORAM:
HON'BLE MR JUSTICE MOHAN LAL, JUDGE
ORDER
19.09.2022 Counsel for the parties have submitted that before taking the matter for consideration, they want to address their arguments on the maintainability of the petition. Prayer allowed.
List again on 22nd September, 2022.
(MOHAN LAL) JUDGE SRINAGAR 19.09.2022 "Shamim Dar"