Supreme Court - Daily Orders
Krishan Kumar vs Om Prakash Gupta . on 24 March, 2014
ITEM NO.16 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).37264/2013
(From the judgement and order dated 30/11/2012 in FA No.290/1995 of
The HIGH COURT OF M.P. AT JABALPUR)
KRISHAN KUMAR & ANR. Petitioner(s)
VERSUS
OM PRAKASH GUPTA & ORS. Respondent(s)
Date: 24/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. B.K. Satija,Adv.
For Respondent(s)
Mr. Arjun Garg,Adv.
UPON hearing counsel the Court made the following
O R D E R
At the request of the learned counsel for the petitioners, list the matter on 11th April, 2014.
|(Sarita Purohit) | |(Saroj Saini) |
|Court Master | |Court Master |