National Green Tribunal
News Item Titled "Core Breach As ... vs Pccf Karnataka Forest Department And ... on 25 March, 2024
Author: K. Satyagopal
Bench: K. Satyagopal
Item No.39:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.65 of 2024(SZ)
[Earlier O.A. No. 85 of 2024(PB)]
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the news item in Bangalore
Mirror dt: 28.12.2023 titled, "Core breach
as structure set up in Kali Tiger Reserve".
And
Principal Chief Conservator of Forests,
Karnataka Forest Department,
Karnataka and Ors.
...Respondent(s)
Date of hearing: 25.03.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Suo Motu.
For Respondent(s): None.
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ORDER
1. The above case has been Suo Motu registered by the Principal Bench of the National Green Tribunal, New Delhi as Original Application No.85 of 2024 (PB) based on the news item published in Bangalore Mirror dated 28.12.2023 titled, "Core breach as structure set up in Kali Tiger Reserve" which has been transferred to this Bench and renumbered as Original Application No.65 of 2024 (SZ).
2. Let notice be issued to the respondents through the Tribunal.
3. Post the matter on 22.05.2024. In the meanwhile, the respondents are directed to file their respective replies/reports.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.65/2024(SZ) 25th March, 2024. Mn.
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