Calcutta High Court (Appellete Side)
CRR/498/2024 on 6 January, 2025
Author: Suvra Ghosh
Bench: Suvra Ghosh
06.01.2025 jb.
jdt.
36
C.R.R. 498 of 2024 (CRAN 1 of 2024) In Re: GSB Forms Pvt. Ltd. & Ors. Ms. Ankita Singh ... For the Petitioners Affidavit of service filed on behalf of the petitioners is taken on record.
Since the petitioners are unable to effect service upon the private opposite party in the ordinary manner liberty is granted to serve copy of the application along with annexure thereto upon the learned advocate appearing for the opposite party before the learned Magistrate and file affidavit of service on the adjourned date.
Let the matter appear under the same heading on 13th January, 2025.
(Suvra Ghosh, J.)