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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(b) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(b)in the case of any part of assets, the proportionate part of the full value of the consideration for the acquisition of such assets.