Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(b) in Assam Public Procurement Act, 2017

(b)"bidder" means any person, company, firm, agency, institution, etc., participating in a procurement process of a procuring entity for procurement of goods, works or services;